Amit Kumar Chanwariya vs The State Of Rajasthan ...
2025 Latest Caselaw 5037 Raj

Rajasthan High Court - Jodhpur

Amit Kumar Chanwariya vs The State Of Rajasthan ... on 21 January, 2025

[2025:RJ-JD:3815]



      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                    S.B. Civil Writ Petition No. 1103/2025

Amit Kumar Chanwariya S/o Shiv Bhagwan, Aged About 25
Years, R/o Harijan Basti, Ward No. 30, Ratangarh, District Churu.
                                                                          ----Petitioner
                                          Versus
1.       The     State        Of     Rajasthan,       Through        The     Secretary,
         Department Of Local Self Government, Secretariat, Jaipur.
2.       Executive Officer, Municipal Board, Ratangarh, District
         Churu, Rajasthan.
                                                                     ----Respondents


For Petitioner(s)              :     Mr. Sanjay Raj Pandit.
For Respondent(s)              :


                 HON'BLE MR. JUSTICE ARUN MONGA

Order

21/01/2025

1. At the outset, it is submitted by learned counsel for the

petitioner that the issue raised in the present writ petition is

covered by an order dated 09.08.2019 passed by a Division Bench

of this Court in D.B. Civil Special Appeal (Writ)

No.1733/2018 : Virendra Kumar & Ors. Vs. State of

Rajasthan & Ors. He submits that the petitioner is sanguine that

if the respondents consider the representation of the petitioner in

light of the aforesaid judgment, she will be meted out with

favorable treatment.

2. In view of the aforesaid, without commenting on the merits

of the case, the petition filed by the petitioner is disposed of with

a direction to the competent authority to decide the

representation (may file fresh, if not already filed) of the

[2025:RJ-JD:3815] (2 of 2) [CW-1103/2025]

petitioners, in accordance with law, keeping in view the

observations made in the case of Virendra Kumar (supra), as

expeditiously as possible.

3. Pending application(s), if any, stand disposed of.

(ARUN MONGA),J 20-Sumit/-

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