Citation : 2025 Latest Caselaw 11196 Raj
Judgement Date : 7 April, 2025
[2025:RJ-JD:17884]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 7488/2025
1. Daulat Choudhary S/o Shri Jeeva Ram, Aged About 41
Years, Resident Of 406, A Dhani, Village Pilowani, Tehsil
Rani, District Pali.
2. Manorama Kararwal D/o Shri Rajpal, Aged About 35
Years, Resident Of Kumharawala, 59 Rb, Raisinghnagar,
Ganganagar.
3. Geetika Tak D/o Shri Ramesh Tak, Aged About 31 Years,
Resident Of Rathodikuwa, Nagaur.
4. Suresh Chand Jorwal S/o Shri Chhuttan Lal Jorwal, Aged
About 39 Years, Resident Of Village Tahatara, Tehsil Raini,
Dist. Alwar.
5. Jaipal Yadav S/o Shri Jagdish Prasad Yadav, Aged About
36 Years, Resident Of Dhani Hiron Ki Parasrampura,
Sargoth, Sikar.
6. Mukesh Kumar Jat S/o Shri Girdhari Lal, Aged About 40
Years, Resident Of Satavas, Shahpura, Jaje Kalan, Jaipur.
7. Manish Kumar Meena S/o Shri Prem Chand Meena, Aged
About 31 Years, Resident Of Jyotipura, Ghar, Tonk.
8. Chhitar Singh Solanki S/o Shri Manohar Singh Solanki,
Aged About 42 Years, Resident Of Kachnariya, Bundi.
9. Shankar Lal Choudhary S/o Shri Balu Ram Choudhary,
Aged About 43 Years, Resident Of 371, Harda Ki Dhani,
Dhasook, Ajmer.
10. Ravi Kumar Jat S/o Shri Arjun Lal Jat, Aged About 27
Years, Resident Of Dhani Dolyawali, Tehsil Amer, Gram
Ghatwara Jatanwali, District Jaipur.
11. Jitendra Singh Devanda S/o Shri Birbal Singh Devanda,
Aged About 27 Years, Resident Of Dhani Devanda Wali,
Ward No. 16, Mahroli Sikar, Sri Madhopur.
12. Manju Meena D/o Shri Brahm Deo Meena, Aged About 29
Years, Resident Of Vpo Newar, Aandhi, Dist Jaipur.
13. Sitaram S/o Shri Jagu Ram, Aged About 45 Years,
Resident Of Village Jugrajpura, Ajeetagarh, Sikar.
14. Gokul Kumar Verma S/o Shri Kajod, Aged About 33 Years,
Resident Of Raigar Gangwada, Sawai Madhopur.
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[2025:RJ-JD:17884] (2 of 3) [CW-7488/2025]
15. Hanuman Ram Meghwal S/o Shri Badri Ram Meghwal,
Aged About 40 Years, Resident Of Ward No. 07, Karshi
Mandi Road, Degana, Nagaur.
16. Bharat Kumar Bansal S/o Shri Buddha Lal, Aged About 51
Years, Resident Of Naya Shahar, Regran Mohalla
Kishangarh, Ajmer.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Rural Development And Panchayati Raj, Jaipur,
Rajasthan.
2. The Director, Elementary Education, Bikaner, District
Bikaner, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Kailash Choudhary
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN MONGA
Order (Oral)
07/04/2025
1. Petitioners herein are before this Court seeking directions to
the respondents to give the service benefits, seniority and notional
benefit as was given to the candidates, who were selected /
appointed for the post of Teacher Gr.III, Leve-III pursuant to the
advertisement dated 31.07.2018 (Annex.1).
2. At the outset, it is submitted by the learned counsel for the
petitioner that the issue raised in the present writ petition is
covered by an order dated 16.07.2014 passed by the Jaipur Bench
of this Court in S.B. Civil Writ Petition No. 7283/2014 :
Manoj Khandelwal & Ors. Vs. State of Rajasthan & Ors. He
submits that the petitioner is sanguine that, in case they are
[2025:RJ-JD:17884] (3 of 3) [CW-7488/2025]
allowed to file a representation qua the grievance raised in the
present writ petition and the same is considered in light of the
aforesaid judgment, they will be meted out with favorable
treatment.
3. In view of the aforesaid, without commenting on the merits
of the case, the petition filed by the petitioners is disposed of with
a direction to the competent authority to decide the
representation (may file fresh, if not already filed) of the
petitioners, in accordance with law, keeping in view the
observations made in the case of Manoj Khandelwal (supra), as
expeditiously as possible.
4. Pending application(s), if any, stand disposed of.
(ARUN MONGA),J 204-SP/skm/-
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