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Vijay Ram Meena vs State Medical And Healthors ...
2024 Latest Caselaw 5947 Raj/2

Citation : 2024 Latest Caselaw 5947 Raj/2
Judgement Date : 24 September, 2024

Rajasthan High Court

Vijay Ram Meena vs State Medical And Healthors ... on 24 September, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:40471]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 13896/2014

                                    Vijay Ram Meena S/o Late Shri Mangi Lal Meena, aged 34 years,
                                    R/o Hospital Campus, Kama, Distt. Bharatpur Raj.
                                                                                                          ----Petitioner
                                                                          Versus
                                    1.         State Of Rajasthan Through Secretary Medical And Health
                                               Department, Govt. Secretariat, Jaipur
                                    2.         The Director, Medical And Health Department, Jaipur
                                    3.         The Chief Medical And Health Officer, Bharatpur Distt.
                                               Bharatpur
                                    4.         Dr. Pramod Bansal, Medical Officer, Community Health
                                               Centre, Kama, Distt. Bharatpur Raj.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Vinod Kumar Sharma For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

24/09/2024

Learned counsel for the petitioner submits that by efflux of

time, this civil writ petition is rendered infructuous.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/20

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