Rajesh Mali (Deceased) vs Manohar Lal (2023:Rj-Jd:28437)
2023 Latest Caselaw 6916 Raj

[2023:RJ-JD:28437]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Second Appeal No. 169/2020

1. Rajesh Mali (Deceased), S/o Shri Madan Ji Mali, Aged About 46 Year, As Then, R/o Upla Chowk, Mohangarh, Nathdwara, Tehsil Nathdwara, District Rajsamand, Rajasthan. (Deceased As Died On 28-07-2017 After Disposal Of The First Appeal), Through Lrs 1/1. Smt. Yashwanti Devi W/o Late Shri Rajesh Mali, Aged About 45 Years, R/o Upla Chowk, Mohangarh, Nathdwara, Tehsil Nathdwara, District Rajsamand, Rajasthan 1/2. Ankit S/o Late Shri Rajesh Mali, Aged About 25 Years, R/o Upla Chowk, Mohangarh, Nathdwara, Tehsil Nathdwara, District Rajsamand, Rajasthan 1/3. Vishal S/o Late Shri Rajesh Mali, Aged About 22 Years, R/ o Upla Chowk, Mohangarh, Nathdwara, Tehsil Nathdwara, District Rajsamand, Rajasthan

----Appellants Versus

1. Manohar Lal S/o Shri Dhanraj Dhobi, R/o Dhobiyon Ki Ghati, Mohangarh, Nathdwara, District Rajsamand, Raj.

2. Devi Lal S/o Shri Dhanraj Dhobi, R/o Dhobiyon Ki Ghati, Mohangarh, Nathdwara, District Rajsamand, Raj.

3. Hari Ram S/o Shri Dhanraj Dhobi, R/o Dhobiyon Ki Ghati, Mohangarh, Nathdwara, District Rajsamand, Raj.

4. Municipal Board, Nathdwara, Through Its Commissioner Municipal Board Nathdwara, District Rajsamand, Rajasthan.

----Respondents

For Appellant(s) : Mr. Chaitanya Gahlot

HON'BLE MS. JUSTICE REKHA BORANA

Judgment

06/09/2023

1. Learned counsel for the appellants, on instructions, seeks

permission to withdraw the present appeal.

[2023:RJ-JD:28437] (2 of 2) [CSA-169/2020]

2. In view of the submission made, the permission as prayed

for is granted.

3. Accordingly, the present appeal is dismissed as withdrawn.

4. Stay petition, application under Section 5 of the Limitation

Act and all pending applications, if any, also stand dismissed.

(REKHA BORANA),J 73-KashishS/-

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