Jugraj Gurjar S/O Arjun Gurjar vs State Of Rajasthan ...
2023 Latest Caselaw 5401 Raj/2

                                   [2023:RJ-JP:25294]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                               11575/2023

                                   Jugraj Gurjar S/o Arjun Gurjar, Aged About 70
                                   Years, R/o Neemsara P/s Khatoli, District Kota,
                                   Rajasthan.
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan, Through Pp
                                                                                        ----Respondent

For Petitioner(s) : Mr. Maneesh Sharma, Adv. For : Mr. Ganesh Saini, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

27/09/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. bail application.

In view of above, the criminal misc. bail

application is dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /186

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