Roopa Ram vs State Of Raj And Ors ...
2023 Latest Caselaw 5177 Raj/2

                                   [2023:RJ-JP:24189]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 3293/2008

                                   Roopa Ram S/o Shri Chokha Ram aged about 52 years, R/o Flat
                                   No.107, Krishna Apartment, Near Old Pital Factory, Bani Park,
                                   Jaipur.
                                                                                                             ----Petitioner
                                                                                Versus
                                         1. State of Rajasthan through Secretary, Department of
                                           Personal, Government of Rajasthan, Secretariat, Jaipur.
                                         2. Director     General,            Anti    Corruption      Bureau,   Rajasthan,
                                           Jhalana Doongri, Jaipur.
                                         3. Supreintendent              of     Police,     Anti      Corruption     Bureau,
                                           Rajashtan, Jaipur.
                                                                                                           ----Respondent

For Petitioner(s) : Mr. H.C. Ganeshia For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

21/09/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /260

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