Shyoraj @Shivraj vs Sub Divisional Officer Ors ...
2023 Latest Caselaw 5134 Raj/2

                                   [2023:RJ-JP:23852]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 9820/2016

                                   Shyoraj @shivraj s/o Shri Ramkaran Poorviya, aged about 68
                                   years, R/o Village Ban Ka Khera, Post Rindliya Rampura, Tehsil
                                   Todaraisingh, District Tonk.
                                                                                                         ----Petitioner
                                                                       Versus
                                       1. Sub Divisional Officer, Todaraisingh, District- Tonk
                                       2. Tehsildar, Todaraisingh, District- Tonk.
                                       3. Sarpanch, Gram Panchayat Rindliya Rampura, panchayat
                                          Sammittee Todaraisingh, District- Tonk.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Raghunandan Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

20/09/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /124

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