Rajasthan High Court - Jodhpur
Sanwariya Minerals vs State Of Rajasthan ... on 20 November, 2023
Bench: Vinit Kumar Mathur
[2023:RJ-JD:39750] (1 of 4) [CW-12228/2023]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 12228/2023
1. Sanwariya Minerals, Through Prop. - Ratan Lal Teli S/o
Shri Pratap Lal, Age About 33, Years, R/o Araji No. 1923-
1878, 1936-1879, Bamantukra, Rajsamand K.no.
130224019314.
2. Bhagwati Minerals Miyari, Through Partner.- Kailash
Chandra Prajapat S/o Badri Lal Prajapati, Age About 41
Years, R/o- N H 08, Miyari, Rajsamand K.no.
130224002091
3. Lovely Minchem Pvt. Ltd., Through Pro.- Rajeev Lochan
Sharma S/o Murlidhar Sharma, Age About 49 Years, R/o-
Bamantukdra. Kelwa, Rajsamand K.no. 130224002093.
4. K.r. Earth Product, Through Prop.- Paraj Mutha S/o Hukmi
Chand Mutha, Age About 39 Years, R/o C-128, Riico
Housing Colony, Ajmer Road, Beawar, Ajmer K.no.
130224018623.
5. Krishna Minerals, Through Pro.- Sunil Agarwal S/o B D
Agarwal, Age About 64 Years, R/o-Vill. Kareda, Amet
Road,, Rajsamand K.no. 130224002131.
6. Triveni Minerals, Through Pro.- Vishnu Sharma S/o
Banwari Lal Sharma, Age About 53 Years, R/o Kareda,
Bamantukra Rajsamand K.no. 130224002128.
7. Himalaya Minerals, Through -Prop. Payal Agarwal W/o
Shri Pawan Kumar Agarwal, Age About 48 Years, R/o Vill.
Kardeda, Kalwa, Rajsamand. K.no. 130224002129.
8. Murlesh Mineral, Through Prop. Ekta Agarwal W/o Sanjay
Agarwal, Age About 49 Years, R/o Sarrafan Mohalla,
Beawar, Ajmer, K.no. 130224002164.
9. Rajlaxmi Minerals And Granites, Through Prop. Indra W/o
Shri Dinesh Chandra Teli, Age About 36 Years, R/o Kailash
Nagar, Kelwa, Rajsamand K.no. 130224002156
10. Jayshree Minchem, Through, Prop. Prakash Chandra Teli
S/o Jagdish Chandra Teli, Age About 33 Years, R/o Ts
Industrial Area, Kareda, Rajsamand K.no. 130224019787.
11. Pankaj Marble, Through Prop. Nathu Lal Teli S/o Taru Teli,
Age About 53 Years, R/o Kelwa. Rajsamand K.no.
130224000446.
[2023:RJ-JD:39750] (2 of 4) [CW-12228/2023]
12. Madan Marble, Through -Prop., Badri Lal Teli S/o Pitha Lal
Teli, Age About 63 Years, R/o Near Bus Stand,
Rajsamand. K.no.-130224000157
13. Mukesh Marble, Through Prop.- Bhawani Shankar Teli S/o
Mangilal, Age About 37 Years, R/o Vtalai Kelwa,
Rajsamand K.no. 130224000427
14. Omkar Minerals, Through Prop- Mohan Lal Teli S/o Shri
Badri Lal Teli, Age About 30 Years, R/o Jetpura, Amet,
Rajsamand. K.no. 130211031639.
15. Ratan Lal Teli, Through -Prop. Ratan Lal Teli S/o Shri
Nana Lal Teli, Age About-27 Years, R/o Lakhpuri Kelwa,
Rajsamand. K.no.-130224020236.
16. Anjani Marble, Through Prop. Bheru Lal Kumawat S/o Shri
Bholi Ram Kumawat, Age About 43 Years, R/o Main Road,
Bana, Rajsamand K. No. 130221021110
17. Sanwariya Mahalakshmi Marble, Through Prop. Jagdish
Chandra Teli S/o Shri Kalu Ram Teli, Age About 28 Years,
R/kishanpura, Lakhapuri, Kelwa, Rajsamand K. No.
130224000073
18. Shiv Darshan Granites, Through Prop. Gordhan Lal Taili
S/o Rupaji. Age About 33 Years, R/o Aaraji No. 294/191,
Village Jetpura, Patwar Halka Jetpura, Amet, Rajsamand
K. No. 130211000726
19. Mahaveer Marbles, Through Prop. Lehri Lal Teli S/o Shri
Prathvi Raj Teli, Age About 47 Years, R/o Ratipatiya,
Bhundal Amet Road, Kelwa, Rajsamand, Rajasthan K.no.
130224000646
20. Amrit Marble, Through Prop. Dal Chand Teli S/o Shri
Udaram, Age About 61 Years, R/o Devpura, Siyana,
Kelwa, Rajsamand, K. No. 130224000595
21. Radha Krishna Marble, Through Prop. Bheru Lal Teli S/o
Shri Gokul Teli, Age About 56 Years, R/o Laxmi Nagar,
Kelwa Rajsamand, Rajasthan K. No. 130224001411
22. Maa Ashapura Marble And Granite, Through Prop. Mukesh
Teli S/o Shri Ganesh Lal Teli, Age About 30 Years, R/o Dev
Talai, Kelwa, Rajsamand K. No. 130224000404
----Petitioners
Versus
[2023:RJ-JD:39750] (3 of 4) [CW-12228/2023]
1. State Of Rajasthan, Through Principal Secretary,
Department Of Energy, Government Of Rajasthan, It
Center, Chambal Power House Campus, Hawa Sarak,
Jaipur - 302006
2. Rajasthan Electricity Regulation Commission, Through Its
Chairman, Vidhyut Viniyamak Bhawan, Sahakar Marg,
Near State Motor Garage, Jaipur, Rajasthan 302001.
3. Ajmer Vidyut Vitran Nigam Ltd., Through Its Managing
Director, Hathi Bhata, City Power House, Ajmer 305001,
Rajasthan.
4. The Additional Engineer (O And M), Ajmer Vidhyut Vitaran
Nigam Ltd., Rajsamand.
5. The Assistant Engineer (O And M), Ajmer Vidhyut Vitran
Nigam Ltd., Rajsamand.
6. The Additional Chief Engineer (Hq), Ajmer Vidhyut Vitran
Nigam Ltd., Commercial Wing, Vidyut Bhawan,
Panchsheel Nagar, Makarwali Road, Ajmer - 305004.
----Respondents
For Petitioner(s) : Mr. Chain Singh
Mr. Arvind Vyas
For Respondent(s) : Mr. Dheerendra Singh Sodha
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order
20/11/2023
Heard learned counsel for the parties.
Learned counsel for the parties are in agreement that the
controversy involved in the present case is squarely covered by a
judgment rendered in a bunch of writ petitions led by S.B. Civil
Writ Petition No.11242/2023 "Bhansali Dyeing Vs. State of
Rajasthan & Ors." and other connected matters decided on
09.04.2023.
[2023:RJ-JD:39750] (4 of 4) [CW-12228/2023]
In view of the statement made by the counsel for the
parties, the present writ petition is disposed of in terms of the
judgment rendered in the case of Bhansali Dyeing (supra).
Stay application as well as other pending applications, if any,
shall stand disposed of accordingly.
(VINIT KUMAR MATHUR),J
C-3-/Vivek/-
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