Jitendra S/O Nathu Ram vs State Of Rajasthan ...
2023 Latest Caselaw 6572 Raj/2

                                   [2023:RJ-JP:35114]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Misc. III Bail (Suspension of
                                             Sentence) Application No.1661/2023
                                                                       IN
                                           S.B. Criminal Appeal (Sb) No. 996/2021

                                   Jitendra S/o Nathu Ram, Resident Of Dhvra, P.s.
                                   Ajnagar Distt. Mahoba, Uttar Pradesh. At Present
                                   Confined At Central Jail Bharatpur
                                                                                             ----Appellant
                                                                    Versus
                                   State Of Rajasthan, Through P.p Rajasthan High
                                   Court Jaipur Bench Jaipur
                                                                                         ----Respondent

For Appellant(s) : Mr. Rajendra Prasad Sharma, Adv.

                                   For                       : Mr. Bhawani Shankar Sharma,
                                   Respondent(s)               P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

20/11/2023

Learned counsel for the appellant prays for

withdrawal of this third suspension of sentence

application at this stage.

In view of above, the third suspension of

sentence application is dismissed as withdrawn at

this stage.

(UMA SHANKER VYAS),J

DANISH USMANI /187

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