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Santra Gurjar D/O Shri Narayan ... vs State Of Rajasthan ...
2023 Latest Caselaw 6528 Raj/2

Citation : 2023 Latest Caselaw 6528 Raj/2
Judgement Date : 16 November, 2023

Rajasthan High Court
Santra Gurjar D/O Shri Narayan ... vs State Of Rajasthan ... on 16 November, 2023
Bench: Mahendar Kumar Goyal
[2023:RJ-JP:34631]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

        S.B. Criminal Miscellaneous (Petition) No. 1948/2021

1.       Santra Gurjar D/o Shri Narayan Gurjar, W/o Shri Suresh
         Chand Gurjar, Aged About 23 Years, R/o Village Ganwali
         Lalbas, Tehsil Jamwaramgarh, District Jaipur (Raj.) At
         Present R/o Village Dhiroda, Tehsil Rajgarh, District Alwar
2.       Suresh Chand Gurjar S/o Shri Dayaram Gurjar, Aged
         About 26 Years, R/o Village Dhiroda, Tehsil Rajgarh,
         District Alwar
                                                                        ----Petitioners
                                           Versus
1.       State       Of    Rajasthan,          Through          Principal   Secretary,
         Department Of Home, Govt. Of Rajasthan, Secretariat,
         Jaipur
2.       Director     General         Of    Police,      Rajasthan,      Police   Head
         Quarter, Jaipur.
3.       Superintendent Of Police, Alwar
4.       Superintendent Of Police, Jaipur (Rural)
5.       SHO, Police Station Tehla, District Alwar
6.       Sho Police Station Shahpura, District Jaipur
7.       SHO, Police Station Jamwaramgarh, District Jaipur
8.       Lokesh Kumar S/o Narayan, R/o Village Ganwali Lalbas,
         Tehsil Jamwaramgarh, District Jaipur
9.       Anokhi Devi W/o Narayan, R/o Village Ganwali Lalbas,
         Tehsil Jamwaramgarh, District Jaipur
10.      Babu Lal Gurjar S/o Surjaram Gurjar, R/o Village Khori,
         Shahpura, District Jaipur (Rural)
11.      Gopal Gurjar S/o Surjaram Gurjar, R/o Village Khori,
         Shahpura, District Jaipur (Rural)
12.      Nehru Ram S/o Surjaram Gurjar, R/o Village Khori,
         Shahpura, District Jaipur (Rural)
                                                                      ----Respondents

For Petitioner(s) : Mr. Mohar Pal Meena For Respondent(s) : Mr. Sanjeev Kumar Mahala, P.P.

[2023:RJ-JP:34631] (2 of 2) [CRLMP-1948/2021]

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

16/11/2023

Learned counsel for the petitioners wants to withdraw this

criminal miscellaneous petition.

The criminal miscellaneous petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/977

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