Chandra Shekhar Son Of Shri Pratap ... vs State Of Rajasthan ...
2023 Latest Caselaw 6471 Raj/2

                                   [2023:RJ-JP:33022]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               11075/2022

                                   Chandra Shekhar Son Of Shri Pratap Singh, Aged
                                   About     25     Years,       R/o     Gajipur,       Police    Station
                                   Bhusawar, District Bharatpur Rajasthan.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State         Of     Rajasthan,           Through        Public
                                          Prosecutor.
                                   2.     Station        House         Officer,        Police     Station
                                          Bhusawar, District Bharatpur Rajasthan.
                                   3.     Dhansingh Son Of Shri Raguveer Singh, R/o
                                          Gajipur       Police     Station       Bhusawar,        District
                                          Bharatpur, Rajasthan.
                                                                                      ----Respondents

For Petitioner(s) : None For : Mr. Imran Khan, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

03/11/2023

No one was present on behalf of the petitioner

even in second round.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /461

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