Himankshi Enterprises And ... vs Municipal Council ...
2023 Latest Caselaw 6409 Raj/2

                                   [2023:RJ-JP:32446]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 16514/2019

                                    Himankshi Enterprises And Construction Company, Tejaji Ka
                                    Chowk, Maliyon Ki Badi, Kishangarh, District Ajmer Through Its
                                    Proprietor Sapna W/o Hariprasad Mali
                                                                                                             ----Petitioner
                                                                              Versus
                                    Municipal     Council,        Kishangarh,          District      Ajmer   Through    Its
                                    Commissioner
                                                                                                           ----Respondent

For Petitioner(s) : Mr. R.S. Bhardwaj For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/11/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA/Gaurav Srivastava /20

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