Citation : 2023 Latest Caselaw 6380 Raj/2
Judgement Date : 2 November, 2023
[2023:RJ-JP:32697]
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 2316/2018
In
S.B. Civil Writ Petition No.12213/2018
1. Girdhari Lal Meghwal S/o Shri Biramlal, Aged About 43 Years, Presently Working As Chowkidar Govt. Ambedkar Hostel Sarola Kalan District Jhalawar (Raj)
2. Smt. Prem Bai W/o Shri Mathura Lal, Aged About 56 Years, Presently Working As Cook Govt. Ambedkar Hostel Sarola Kalan District Jhalawar (Raj)
3. Doodh Singh Ganwariya S/o Shri Sharwan Ganwariya, Aged About 46 Years, Presently Working As Cook Govt. Ambedkar Hostel Badwas Bari Kushalgarh Banswara (Raj)
4. Smt. Guddi W/o Shri Kalu Singh, Aged About 45 Years, Presently Working As Cook Govt. Savitri Bai Girls Hostel Kushalgarh Banswara (Raj)
5. Smt. Pachori Bai W/o Shri Ganpat Singh, Aged About 52 Years, Presently Working As Cook Govt. Savitri Bai Girls Hostel Kushalgarh Banswara (Raj)
6. Doodh Singh Ganwariay S/o Shri Lakha Ganwariya, Aged About 47 Years, Presently Working As Cook Govt. Ambedkar Hostel Badwas Bari Kushalgarh Banswara (Raj)
7. Smt. Lalita Sharma W/o Shri Rajesh Chand Sharma, Aged About 51 Years, Presently Working As Cook Govt. Ambedkar Hostel Kotputli Distt. Jaipur (Raj)
8. Smt Manni Devi W/o Shri Kaluram Nayak, Aged About 46 Years, Presently Working As Cook Govt. Ambedkar Hostel Kotputli Distt. Jaipur (Raj)
9. Ramesh Kumar Meghwal S/o Shri Nainaram, Aged About 44 Years, Presently Working As Chowkidar Govt. Ambedkar Hostel Jaitaran Distt. Pali (Raj)
10. Tikam Chand S/o Shri Rajuram, Aged About 43 Years, Presently Working As Cook Govt. Ambedkar Hostel Jaitaran Distt. Pali (Raj)
11. Heeralal S/o Shri Madanlal, Aged About 39 Years, Presently Working As Cook Govt. Ambedkar Hostel Jaitaran Distt. Pali (Raj)
[2023:RJ-JP:32697] (2 of 6) [CCP-2316/2018]
12. Chainaram S/o Shri Kaluram, Aged About 33 Years, Presently Working As Chowkidar And Cook Govt. Ambedkar Hostel Anandpur Kalu Jaitaran Dist. Pali (Raj)
13. Sumer Singh S/o Shri Ram Singh, Aged About 38 Years, Presently Working As Chowkidar Govt. Ambedkar Hostel Devli Kalan District Pali (Raj)
14. Khajuram S/o Shri Kanaram, Aged About 39 Years, Presently Working As Chowkidar Govt. Girls Hostel Niyaz District Pali (Raj)
15. Bhikharam Meghwal S/o Shri Nainaram, Aged About 40 Years, Presently Working As Chowkidar Govt. Ambedkar Hostel Padru Distt. Barmer (Raj)
16. Tarachand S/o Shri Deeparam, Aged About 36 Years, Presently Working As Chowkidar Govt. Ambedkar Hostel Ras Distt. Pali (Raj)
17. Smt. Prem Devi W/o Shri Kaluram, Aged About 22 Years, Presently Working As Cook Govt. Ambedkar Hostel Anandpur Kalu Dist. Pali (Raj)
18. Pradeep Kumar Meena S/o Shri Babulal Meena, Aged About 27 Years, Presently Working As Chowkidar Govt. Ambedkar Hostel Barana Distt. Baran (Raj)
19. Prakash Chand S/o Shri Punaram, Aged About 22 Years, Presently Working As Cook Govt. Ambedkar Hostel Sabji Mandi Baran (Raj)
20. Rajaram S/o Shri Chhitarmal, Aged About 24 Years, Presently Working As Chowkidar Govt. Ambedkar Hostel Mangrol Distt. Baran (Raj)
21. Vinod Kumar S/o Shri Kishan Gopal, Aged About 40 Years, Presently Working As Chowkidar Govt. Ambedkar Hostel Baran (Raj)
22. Smt. Madhu Raigar S/o Shri Vinod Kumar, Aged About 37 Years, Presently Working As Cook Govt. Ambedkar Hostel Baran (Raj)
23. Santosh Kumar S/o Shri Banwari Lal, Aged About 24 Years, Presently Working As Chowkidar Govt. Savitri Bai Phule Girls Hostel Devri Dist. Baran (Raj)
24. Smt. Kamlesh Verma W/o Shri Santosh Kumar, Aged About 23 Years, Presently Working As Cook Govt. Savitri Bai Phule Girls Hostel Devri Dist. Baran (Raj)
[2023:RJ-JP:32697] (3 of 6) [CCP-2316/2018]
25. Dinesh Mali S/o Shri Mangilal Mali, Aged About 41 Years, Presently Working As Cook Govt. Bkm Hostel Bhawani Mandi Distt. Jhalawar (Raj)
26. Kamlesh Kumar S/o Shri Radheyshyam Meghwal, Aged About 29 Years, Presently Working As Chowkidar Govt. Ambedkar Hostel Peedawa Distt. Jhalawar (Raj)
27. Shyam Lal S/o Shri Rodulal Meghwal, Aged About 31 Years, Presently Working As Chowkidar Govt. Ambedkar Hostel Bakani Distt. Jhalawar (Raj)
28. Smt. Savitri Bai W/o Shri Badrilal Tailor, Aged About 34 Years, Presently Working As Cook Govt. Ambedkar Hostel Bakani Distt. Jhalawar (Raj)
29. Smt. Santosh Bai Tanwar W/o Shri Gulab Chand Tanwar, Aged About 42 Years, Presently Working As Cook Govt. Dev Narayan Hostel Aklera Distt. Jhalawar (Raj)
30. Smt. Ganga Bai W/o Shri Ratan Lal, Aged About 47 Years, Presently Working As Chowkidar Govt. Ambedkar Hostel Peedawa Distt. Jhalawar (Raj)
31. Santosh Kahar W/o Shri Jagdish Koli, Aged About 41 Years, Presently Working As Cook Govt. Dev Narayan Hostel Aklera Distt. Jhalawar (Raj)
32. Shankar Lal S/o Shri Gulab Chand Raigar, Aged About 38 Years, Presently Working As Chowkidar Govt. Ambedkar Hostel Govindgarh Distt. Jaipur (Raj)
33. Kaluram Bhat S/o Shri Gyarsilal Bhat, Aged About 33 Years, Presently Working As Chowkidar Govt. Ambedkar Hostel Phagi Jaipur Rural Jaipur
34. Jagdish Chand Meghwal S/o Shri Rodulal Meghwal, Aged About 28 Years, Presently Working As Chowkidar Govt. Ambedkar Hostel Bhawani Mandi Distt. Jhalawar (Raj)
35. Smt. Kesar Devi W/o Sh. Ramesh Chand, Aged About 32 Years, Presently Working As Cook Govt. Dev Narayan Adarash Hostel Bandikui Distt. Dausa (Raj)
36. Anil Kumar Meena S/o Shri Sitaram Meena, Aged About 19 Years, Presently Working As Chowkidar Govt. Ambedkar St Hostel Baswa Bandikui Distt. Dausa (Raj)
37. Santosh Mahawar S/o Shri Sheonarayan, Aged About 40 Years, Presently Working As Cook Govt. Ambedkar Hostel Dausa (Raj)
[2023:RJ-JP:32697] (4 of 6) [CCP-2316/2018]
38. Smt. Vidya Devi Raigar W/o Shri Kailash Chand, Aged About 41 Years, Presently Working As Cook Govt. Ambedkar Hostel Phulera Jaipur Rural Jaipur
39. Bhanwan Das S/o Shri Rameshwar Lal, Aged About 51 Years, Presently Working As Cook Govt. Ambedkar Hostel Degana Distt. Nagaur (Raj)
40. Manoj Kumar Yogi S/o Shri Prabhunath Yogi, Aged About 43 Years, Presently Working As Cook Govt. Ambedkar Hostel Baskhoh Distt. Jaipur (Raj)
41. Rajendra Kuamr Meena S/o Shri Ramphool Meena, Aged About 43 Years, Presently Working As Chowkidar Govt. Ambedkar Hostel Baskhoh Distt. Jaipur (Raj)
42. Smt Rajni Devi W/o Shri Omprakash, Aged About 43 Years, Presently Working As Cook Govt. Ambedkar Hostel Nadbai District Bharatpur (Raj)
----Petitioners Versus
1. Mr. Jagdish Chand Mohanti Principal Secretary Social Justice And Empowerment Deptt., Govt. Of Raj. Secretariat Jaipur (Raj)
2. Mr. Krishna Kunal Director Social Justice And Empowerment Deptt., Govt. Of Raj. Jaipur (Raj)
3. Shr. Chandrashekhar Choudhary Assistant/deputy Director Social Justice And Empowerment Department, Jaipur City Jaipur (Raj)
4. Sh. Manoj Sharma Assistant/deputy Director Social Justice And Empowerment Department, Jaipur Rural Jaipur (Raj)
5. Sh. Manoj Gehlot Assistant/deputy Director Social Justice And Empowerment, Bharatpur (Raj)
6. Sh. Manoj Arya Assistant/ Deputy Director Social Justice And Empowerment Department, Dausa (Raj)
7. Sh. Gauri Shankar Assistant/ Deputy Director Social Justice And Empowerment Department, Jhalawar (Raj)
8. Jyoti Prakash Arora Assistant/ Deputy Director Social Justice And Empowerment Department, Pali (Raj)
9. Sh. Surendra Kuamr Punia Assistant/ Deputy Director Social Justice And Empowerment Department, Nagaur
[2023:RJ-JP:32697] (5 of 6) [CCP-2316/2018]
(Raj)
10. Sh. Dilip Singh Rakariya Assistant/ Deputy Director Social Justice And Empowerment Department, Banswara (Raj)
11. Sh. Tulsa Ram Assistant/ Deputy Director Social Justice And Empowerment Department, Barmer (Raj)
12. Sh. Rakesh Verma Assistant/ Deputy Director Social Justice And Empowerment Department, Baran (Raj)
13. State Of Rajasthan Through Secretary Social Justice And Empowerment Deptt., Govt. Of Rajasthan Secretariat Jaipur
----Respondents/Contemnors
For Petitioner(s) : None present For Respondent(s) : Mr. Prateek Singh for Ms. Sheetal Mirdha, AAG
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
02/11/2023
This contempt petition has been filed alleging wilful
disobedience of the order dated 01.06.2018 passed by this Court
whereby, while disposing of the writ petition filed by the
petitioners, the respondents were directed to decide the
representation filed by the petitioners by a reasoned and speaking
order in the backdrop of judgment in case of Anokha Bai versus
State of Raj. & Ors.: SB Civil Writ Petition No.372/2013.
A perusal of the order dated 21.08.2019 (Annexure-R/2)
issued by the Director, Social Justice & Empowerment Department,
Government of Rajasthan appended with the reply filed by the
respondents reveals that representation(s) filed by the petitioners
has been decided by a reasoned and speaking order in the light of
judgment of this Court in case of Anokha Bai (supra).
[2023:RJ-JP:32697] (6 of 6) [CCP-2316/2018]
In view thereof, this Court is satisfied that there has been
substantial compliance of the order dated 01.06.2018.
The contempt petition is dismissed accordingly.
The notices are discharged.
(MAHENDAR KUMAR GOYAL),J
Manish/82
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