Shree Ram Colony B Vikas Samiti vs State Of Rajasthan
2023 Latest Caselaw 2527 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 16978/2019
                                   Shree Ram Colony B Vikas Samiti
                                                                                                                      ----Petitioner
                                                                                 Versus
                                   State Of Rajasthan
                                                                                                                   ----Respondent

Connected With S.B. Civil Writ Petition No. 336/2019 Jyoti Sejwani W/o Nanak Chand Sejwani

----Petitioner Versus The Rajasthan Housing Board

----Respondent S.B. Civil Writ Petition No. 13563/2019 Jyoti Sejwani Wife Of Nanak Chand Sejwani

----Petitioner Versus The Rajasthan Housing Board

----Respondent S.B. Civil Writ Petition No. 15576/2019 Rahasthan Housing Board, Jaipur

----Petitioner Versus Jaipur Development Authority

----Respondent

For Petitioner(s) : Mr. Subhash Chandar Yadav, Div-III, Rajasthan Housing Board For Respondent(s) : Mr. M.S. Singhvi, Advocate General with Mr. Pranav Bhansali Mr. Imran Kha, Addl.G.C.

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order 01/03/2023

List these matters on 10.04.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /6-9

(D.B. SAW/416/2022 has been filed in this matter. Please refer the same for further orders)

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