Punam Chandra vs State Of Rajasthan
2023 Latest Caselaw 699 Raj

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
              S.B. Civil Writ Petition No. 4427/2021
Smt. Snehlata Garasiya W/o Shri Daud Garasiya, Aged About 51
Years, By Caste Garasiya (S.t.), Resident Of Ward No. 15
Kevadiya, Tehsil Talwara, District Banswara. Presenlty Working
As Cook In Govt. Savitri Bai Phule Girls Hostel Banswara.
                                                                   ----Petitioner
                                   Versus
1.     State Of Rajasthan, Through The Secretary Social Welfare
       Department, Rajasthan, Jaipur.
2.     The Director, Social Welfare Department, Jaipur.
3.     The    Assistant       Director,     Social      Welfare    Department,
       Banswara.
4.     The Secretary, Tribal Area Development (Tad), Jaipur.
5.     The   Commissioner,          Tribal     Area      Development      (Tad),
       Udaipur.
6.     The Deputy Commissioner, Tribal                      Area   Development
       (Tad), Banswara.
                                                                ----Respondents
                              Connected with
              S.B. Civil Writ Petition No. 4469/2021
Punam Chandra S/o Shri Karma, Aged About 48 Years, By Caste
Bhil (S.t.), Resident Of Keliyapada Phephar, Tehsil Choti Sarva,
District Banswara. Presently Working As Cook In Govt. Savitri
Bai Phule Girls Hostel Banswara.
                                                                   ----Petitioner
                                   Versus
1.     State Of Rajasthan, Through The Secretary Social Welfare
       Department, Rajasthan, Jaipur.
2.     The Director, Social Welfare Department, Jaipur.
3.     The    Assistant       Director,     Social      Welfare    Department,
       Banswara.
                                                                ----Respondents


For Petitioner(s)         :     Mr. Mahipal Rajpurohit
For Respondent(s)         :     Mr. Anil Kumar Gaur, AAG




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                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                                                      Order

                                   18/01/2023

                                        At the outset, learned Additional Advocate General submits

                                   that the case of the present petitioners can be considered by the

                                   Social Welfare Department, in light of the judgment passed by a

                                   coordinate Bench of this Court in Mukesh Kumar Vs. State of

                                   Rajasthan & Anr. in S.B. Civil Writ Petition No.525/2007, decided

                                   on 12.02.2021.

                                        Learned counsel for the petitioners fairly submits that the

                                   consideration of the petitioners' case, in light of the judgment

                                   rendered in Mukesh Kumar (Supra), by passing a speaking order,

                                   shall serve the purpose.

                                          In light of the above submissions, the present writ petition

                                   is disposed of with a direction to the respondents to consider the

                                   candidature of the petitioners for regularization, by passing a

                                   speaking order, strictly in accordance with law, more particularly,

                                   while keeping into due consideration the judgment rendered in

                                   Mukesh Kumar (Supra).              However, thereafter, in case the

                                   petitioners' grievance still survives, they shall be at liberty to

                                   approach this Court again. All pending applications also stand

                                   disposed of.



                                                               (DR.PUSHPENDRA SINGH BHATI), J.

180-181-Zeeshan

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