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Vishnu S/O Shri Pathvi Singh vs State Of Rajasthan
2023 Latest Caselaw 495 Raj/2

Citation : 2023 Latest Caselaw 495 Raj/2
Judgement Date : 13 January, 2023

Rajasthan High Court
Vishnu S/O Shri Pathvi Singh vs State Of Rajasthan on 13 January, 2023
Bench: Pankaj Bhandari, Manoj Kumar Garg
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Criminal Writ Petition No. 79/2023

                                   Vishnu S/o Shri Pathvi Singh
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Govind Prasad Rawat For Respondent(s) : Ms. Alka Bhatnagar, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

13/01/2023

1. Issue notice.

2. Learned Additional Government Advocate accepts notice on

behalf of the State.

3. Learned Additional Government Advocate is directed to file

reply and the report of the financial status of the petitioner be

placed on record.

4. List this matter after two weeks.

(MANOJ KUMAR GARG),J (PANKAJ BHANDARI),J

ARTI SHARMA /8

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