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Smt. Laxmi D/O Shri Shrilal Mali W/O ... vs State Of Rajasthan (2023:Rj-Jp:39691)
2023 Latest Caselaw 6755 Raj/2

Citation : 2023 Latest Caselaw 6755 Raj/2
Judgement Date : 14 December, 2023

Rajasthan High Court

Smt. Laxmi D/O Shri Shrilal Mali W/O ... vs State Of Rajasthan (2023:Rj-Jp:39691) on 14 December, 2023

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2023:RJ-JP:39691]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

        S.B. Criminal Miscellaneous (Petition) No. 7383/2019

1.       Smt. Laxmi D/o Shri Shrilal Mali W/o Sethi Mali, Aged
         About 21 Years, R/o Pemapura Khanpur Baroda, Tehsil
         Gangapurcity District Sawaimadhopur.
2.       Sethi Mali S/o Shri Harilal, Aged About 22 Years,, R/o
         Pema Ki Dhani, Khanpur Badoda, Tehsil Gangapurcity,
         District Sawaimadhopur.
                                                                          ----Petitioners
                                           Versus
1.       State       Of    Rajasthan,          Through          Principal     Secretary,
         Department Of Home, Govt. Of Rajasthan, Secretariat,
         Jaipur.
2.       Director     General         Of    Police,      Rajasthan,        Police     Head
         Quarter, Jaipur.
3.       Superintendent Of Police, Sawaimadhopur.
4.       SHO,         Police           Station           Gangapurcity,              District
         Sawaimadhopur.
5.       Shrilal Mali S/o Shri Prasadi Mali, R/o Pemapura Khanpur
         Baroda, Tehsil Gangapurcity District Sawaimadhopur.
                                                                       ----Respondents

Connected With S.B. Criminal Miscellaneous (Petition) No. 7802/2019

1. Sethi Mali S/o Shri Harilal, Aged About 22 Years, R/o Pema Ki Dhani, Khanpur Badoda, Tehsil Gangapurcity, District Sawaimadhopur.

Accused Petitioner

2. Smt. Laxmi D/o Shri Shrilal Mali, W/o Sethi Mali, Aged About 21 Years, R/o Pemapura Khanpur Baroda, Tehsil Gangapurcity, District Sawaimadhopur.

----Petitioner(Prosecutrix) Versus

1. State Of Rajasthan, Through PP Respondent

2. Birma Mali W/o Shrilal Mali, R/o Pemapura Khanpur Baroda, Tehsil Gangapurcity, District Sawaimadhopur.

[2023:RJ-JP:39691] (2 of 2) [CRLMP-7383/2019]

----Respondent Complainant

For Petitioner(s) : Mr. Mohar Pal Meena For Respondent(s) : Mr. Riyasat Ali, P.P. Mr. D.K. Dixit

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

14/12/2023

Learned counsel for the petitioners wants to withdraw these

criminal miscellaneous petitions.

The criminal miscellaneous petitions are dismissed

accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/991-992

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