Syed Wazid vs The Rajasthan University Of ...
2022 Latest Caselaw 14029 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 15098/2022

Syed Wazid S/o Syed Basarat Ali, Aged About 26 Years, By Caste Musalman, R/o Mohalla Bhistiyan, Near Madina Masjid, Bikaner, Rajasthan.

----Petitioner Versus

1. The Rajasthan University Of Health Sciences, Sector 18, Khubha Marg, Pratap Nagar, Tonk Road, Jaipur Through Its Registrar.

2. The Control Of Examination, Rajasthan University Of Health Science 18, Khubha Marg, Pratap Nagar, Tonk Road, Jaipur.

3. Principal, M.n. College Of Nursing, Naino Ka Bass, Bikaner.

----Respondents

For Petitioner(s) : Mr. SS Nirban For Respondent(s) : Mr. Mohit Singhvi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Order

29/11/2022 Learned counsel for the petitioner that the controversy in the

present petition is because the petitioner is pursuing the Course in

Bsc. Nursing and he has been denied his opportunity to

take various attempts.

Mr. Mohit Singhvi, learned counsel for the respondents

submits that the controversy involved in the present petition is no

more res-integra, as it is decided by Division Bench of this Hon'ble

Court at Jaipur in Yogendra Vs. State of Rajasthan & Ors.

(D.B. Special Appeal Writ No.1188/2022) along with other

connected matters, on 11.11.2022.

(2 of 2) [CW-15098/2022]

On perusal of the record of the case, the controversy is

squarely covered by the aforementioned judgment of the Division

Bench of this Hon'ble Court at Jaipur Bench.

In view of the above, no interference in the present petition

is made out and the same is accordingly dismissed. All pending

applications also stand dismissed.

(VIJAY BISHNOI),J 169-mohit/-

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