Anila Jain vs Abhay Raj Jain
2022 Latest Caselaw 13583 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 1924/2022

Anila Jain

----Petitioner Versus Abhay Raj Jain

----Respondent

For Petitioner(s) : Mr. Vijay Raj Bishnoi For Respondent(s) : Mr. SK Bhati, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

18/11/2022

Issue notice, returnable on 20.12.2022.

Notice be given 'dasti' to learned counsel for the petitioner.

List on 20.12.2022 while showing the name of Mr. Vijay Raj

Bishnoi as counsel for the petitioner in the daily cause list.

(FARJAND ALI),J 210-mohit/-

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