Rajasthan Integrated ... vs State Of Rajasthan
2022 Latest Caselaw 3506 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3420/2022

Rajasthan Integrated Development Society

----Petitioner Versus State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Rituraj Singh Rathore

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/03/2022

Issue notice. Issue notice of stay petition as well.

Notices are made returnable on 22.3.2022.

Learned counsel for the petitioner is free to serve

copy of the writ petition upon the counsel, who usually

appears for the concerned department before this Court.

(VIJAY BISHNOI),J

138-msrathore/-

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