Ram Naresh Dhatarawal vs Shri Vaibhav Galriya
2022 Latest Caselaw 3415 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 187/2022

Ram Naresh Dhatarawal

----Petitioner Versus Shri Vaibhav Galriya

----Respondent

For Petitioner(s) : Mr. Bijna Ram For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/03/2022

Learned counsel for the petitioner has submitted that he has

already filed the register AD slip of notice of respondent.

Office to check and proceed.

(VIJAY BISHNOI),J 43-mohit/-

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