Bina Gupta W/O Shri Puranmal Gupta vs State Of Rajsthan
2022 Latest Caselaw 2582 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 2525/2022

                                   Bina Gupta W/o Shri Puranmal Gupta
                                                                                                      ----Petitioner
                                                                      Versus
                                   State Of Rajsthan & Ors.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Rakesh Kumar For Respondent(s) : Mr. Anil Mehta, AAG with Ms. Archana

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

28/03/2022

Learned counsels for the respective parties pray for and are

granted three days' time to supply copies of the judgments they

want to rely upon in support of their submission.

List the matter on 11.04.2022 as prayed.

(MAHENDAR KUMAR GOYAL),J

PRAGATI/s-159

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