Soma Ram vs State
2022 Latest Caselaw 8502 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Writ Petition No. 256/2022

Soma Ram

----Petitioner Versus State

----Respondent

For Petitioner(s) : By Post For Respondent(s) : Mr. Anil Joshi, GA-cum-AAG-I

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

30/06/2022

Issue notice.

Learned GA-cum-AAG-I accepts notice on behalf of the State.

He may file reply to the writ petition along with the family status

report of the petitioner till the next date of hearing.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J

5-AjaySingh/-

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