Union Of India vs Devendra Kumar Meena
2022 Latest Caselaw 8450 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 6608/2022

Union Of India

----Petitioner Versus Devendra Kumar Meena

----Respondent Connected With D.B. Civil Writ Petition No. 728/2022 Union Of India

----Petitioner Versus Devendra Kumar Meena

----Respondent

For Petitioner(s) : Mr. Mukesh Rajpurohit, ASG For Respondent(s) : Mr. Manoj Bhandari, Sr. Adv. assisted by Mr. Aniket Tater Mr. Devendra Kumar (present in person)

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

29/06/2022

The respondent - Mr. Devendra Kumar Meena is present in

person. Service is, therefore, complete.

Let these writ petitions be listed for admission on 12 th July,

2022.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J 4-Arun/-

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