Goverdhan Singh S/O Shri Bharat ... vs State Of Rajasthan
2022 Latest Caselaw 4307 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  S.B. Criminal Writ Petition No. 287/2022

                                    Goverdhan Singh S/o Shri Bharat Singh Parihar
                                                                                                      ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Manish Gupta Mr. Ajay Kumar Jain Mr. Ravindra Singh Shekhawat Mr. Ajit Singh through VC For State : Mr. Mangal Saini, PP For Respondent(s) Mr. RP Singh AAG/ Sr. Counsel with Mr. JS Shekhawat Mr. GS Rathore, GA/AAG Mr. SS Hora

HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

29/06/2022

Hearing of the parties concluded.

Judgment is reserved.

(BIRENDRA KUMAR),J

Sunita/130

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