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Mukesh Kumar vs State
2022 Latest Caselaw 9913 Raj

Citation : 2022 Latest Caselaw 9913 Raj
Judgement Date : 27 July, 2022

Rajasthan High Court - Jodhpur
Mukesh Kumar vs State on 27 July, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous III Bail Application No. 5565/2022

Mukesh Kumar S/o Shri Shiv Kumar Joshi, Aged About 37 Years, R/o Pathiknagar Bhilwara Thana Subhashnagar Bhilwara Dist. Bhilwara Raj. (Presently Is In J.c. In Dist. Jail Chittorgarh)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. M.L. Bishnoi For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

27/07/2022

Learned counsel for the petitioner does not want to

press this third bail application.

Hence, this third bail application is dismissed as not

pressed.

(VIJAY BISHNOI),J

69-msrathore/-

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