Ajay Jat vs Union Of India
2022 Latest Caselaw 9769 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6499/2022

Ajay Jat

----Petitioner Versus Union Of India

----Respondent Connected With S.B. Civil Writ Petition No. 17617/2021

For Petitioner(s) : Mr. Manas Ranchhor Khatri Mr. Muktesh Maheshwari For Respondent(s) : Mr. Sandeep Shah, AAG & Sr. Advocate assisted by Ms. Akshiti Singhvi & Mr. S.R. Paliwal Mr. Sunil Beniwal

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

26/07/2022 S.B. Civil Writ Petition No. 6499/2022 :

List on 22/08/2022, as prayed along with S.B. Civil Writ

Petition No. 17617/2021.

S.B. Civil Writ Petition No. 17617/2021 :

Learned counsel for the respondent No.6 seeks some time to

file reply.

Time prayed for is allowed.

List the matter on 22/08/2022 along with connected matter.

Interim order, if any, to continue till then.

(VINIT KUMAR MATHUR),J 55-56/SanjayS/-

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