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State Of Rajasthan vs M/S Yadav And Associates
2022 Latest Caselaw 9599 Raj

Citation : 2022 Latest Caselaw 9599 Raj
Judgement Date : 22 July, 2022

Rajasthan High Court - Jodhpur
State Of Rajasthan vs M/S Yadav And Associates on 22 July, 2022
Bench: Vijay Bishnoi, Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 1560/2020 State Of Rajasthan

----Appellant Versus M/s Yadav And Associates

----Respondent Connected With D.B. Civil Misc. Appeal No. 1324/2020 M/s Yadav And Associates

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Sandeep Shah, Sr. Adv. & AAG assisted by Abhimanyu Singh Rathore For Respondent(s) : Mr. AniketTater for Mr. Sheetal Kumbhat

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order 22/07/2022

Leaned counsel Mr. Aniket Tater make a mention on behalf of

Mr. Sheetal Khumbhat and prays for adjournment.

List the matter on 09.09.2022.

Interim order passed in D.B. Civil Misc. Appeal No.1560/2020

shall remain in currency till the next date.

(ARUN BHANSALI),J (VIJAY BISHNOI),J 9-10 mohit/-

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