Rajasthan High Court - Jodhpur
Jitendra Singh Khichar vs Shri Pawan Kumar Goyal on 21 July, 2022
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Writ Contempt No. 966/2021
1. Jitendra Singh Khichar S/o Sharwan Kumar Khichar, Aged
About 33 Years, Sola Via Patoda, Teh. Laxmangarh,
District Sikar.
2. Dinesh Kumar Saini, Aged About 29 Years, Dhani Tiba
Wali, Vpo Mundru, Shrimadhopur, Dist. Tiba Wali, Vpo
Mundru, Shrimadhopur, Dist. Sikar.
3. Rajendra Kumar, Aged About 32 Years, Caste Jat, Vpo
Sinwa, Teh. Ladnun, Dist. Nagaur.
4. Deen Dayal Saini, Aged About 27 Years, Dhani Kothala
Kua Badu, Purohit, Vpo Bansur, Teh. Bansur, Dist, Alwar.
5. Dinesh Saini, Aged About 30 Years, Biluniya Ki Dhani Pili
Ki Talai, Teh. Amer, District Jaipur.
6. Kamal Kishore Soni, Aged About 26 Years, Vpo Kurada,
Teh. Parbatsar, Dist. Nagaur.
7. Vikram Singh Saini, Aged About 30 Years, Near Rao Iti
Kisan Colony, Bansur, Alwar.
8. Nitesh Kumar Meena, Aged About 29 Years, Vpo Sorsan,
Antah, Baran.
9. Almesha Swami, Aged About 27 Years, House No. 21,
Bhargarv Colony Sendara Road, Teh. Beawar, Dist. Ajmer.
10. Chandra Shekhar Saran, Aged About 37 Years, Vpo Palli,
Teh. Lohawat, Dist. Jodhpur.
11. Mukesh Bagaria, Aged About 38 Years, Ganga Colony,
Teh. Laxmangarh, Sikar.
12. Krishan Lal, Aged About 32 Years, Ward No. 25, Vpo
Raisinghnagar, Teh. Raisinghnagar, Dist. Sri Ganganagar.
13. Shaukeen Kumar Rawal, Aged About 28 Years, Vpo
Unkhaliya, Teh. Nimbahera, Chittorgarh.
14. Mukesh Tanwar, Aged About 32 Years, Vill Mahashing Ka
Bass, Post Khuhara, Teh. Virat Nagar, Jaipur.
15. Rajesh Kumar Mali, Aged About 32 Years, Vpo Sadera,
Teh. Nainwan, Bundi.
16. Bagha Ram Meghval, Aged About 28 Years, V/p Feench,
Teh. Luni, Jodhpur.
17. Jagdish Prasad Jangir, Aged About 29 Years, Vpo Aspura,
(2 of 3) [WCP-966/2021]
Kuchaman City, Nagaur.
18. Sukhwant Ram, Aged About 30 Years, Vill 18 Ps, P.o. 19
Psm, Teh. Raisinghnagar, Dist. Sri Ganganagar.
19. Vijay Parihar, Aged About 32 Years, Gurukripa Bhavan,
Ward No. 2 Ramdev Road Behind Ravan Chouk
Jakhanagar, Sumerpur, Pali.
20. Siyaram, Aged About 29 Years, Vpo Nayabas, Teh.
Nadbai, Dist. Bharatpur.
21. Praveen Kumar Sain, Aged About 28 Years, Vill Degana,
Teh. Degana, Dist. Nagaur.
22. Harish Suwansia, Aged About 33 Years, Vill Deoli Kalla,
Teh. Raipur, Dist. Pali.
23. Vijay Laxmi Sharma, Aged About 32 Years, Vpo Singhana,
Teh. Buhana, Jhunjhunu.
24. Sheela Yadav, Aged About 29 Years, Vpo Golana, Teh.
Khanpur, Jhalawar.
25. Lokesh Kumar Rao, Aged About 30 Years, Vpo Hindupura,
Teh. Bonli, Swai Madhopur.
26. Sangeeta Tanwar, Aged About 38 Years, Add. Chhabili
Ghati Ki Niche, Neem Ke Gatte Ke Pass, Bikaner.
27. Kunvar Singh Kataria, Aged About 30 Years, Vpo Sonkhari
Teh. Kathumar , Dist. Alwar.
28. Mitthoo Digwal, Aged About 27 Years, Vill Kairli, Post
Bajrangpura, Teh. Viratnagar, Dist. Jaipur.
29. Nijamudeen Kadri, Aged About 25 Years, Vpo Sahdoli Teh.
Ramgarh, Distt. Alwar.
30. Suresh Kumar Nagar, Aged About 31 Years, Village
Bherupura, Teh. Khanpur, Dist. Jhalawar.
31. Bimla Meel, Aged About 35 Years, Vpo Durgapura, Piprali,
Dist. Sikar.
----Petitioners
Versus
1. Shri Pawan Kumar Goyal, Principal Secretary, Department
Of Education, Government Of Rajasthan, Secretariat,
Jaipur.
2. Kana Ram, Director, Secondary Education, Rajasthan,
Bikaner.
3. State Of Rajasthan, Through The Secretary, Department
(3 of 3) [WCP-966/2021]
O Education, Government Of Rajasthan, Jaipur,
Rajasthan.
----Respondents
For Petitioner(s) : Mr. Vivek Firoda
For Respondent(s) : Mr. Pankaj Sharma, AAG
Mr. Rishi Soni, AAAG
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
21/07/2022
Learned counsel for the petitioners has submitted that since
the order passed by this Court has been complied with, this
contempt petition has rendered infructuous.
Accordingly, this contempt petition is dismissed as having
become infructuous.
Notices are discharged.
(VIJAY BISHNOI),J
51-AjaySingh/-
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