Madanlal vs Gram Panchayat Garniya
2022 Latest Caselaw 9029 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6902/2021

Madanlal

----Petitioner Versus Gram Panchayat Garniya

----Respondent

For Petitioner(s) : Mr. Moti Singh For Respondent(s) : Mr. Vinit Kothari

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/07/2022

Put up before another Bench.

(VIJAY BISHNOI),J 178-mohit/-

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