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Rajasthan State Mines And ... vs Lrs Of Kishnaram
2022 Latest Caselaw 8902 Raj

Citation : 2022 Latest Caselaw 8902 Raj
Judgement Date : 7 July, 2022

Rajasthan High Court - Jodhpur
Rajasthan State Mines And ... vs Lrs Of Kishnaram on 7 July, 2022
Bench: Madan Gopal Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 2160/2018

Rajasthan State Mines And Minerals Limited

----Appellant Versus Lrs Of Kishnaram

----Respondent Connected With

1. S.B. Civil Misc. Appeal No. 1303/2018

2. S.B. Civil Misc. Appeal No. 1304/2018

3. S.B. Civil Misc. Appeal No. 1305/2018

4. S.B. Civil Misc. Appeal No. 1306/2018

5. S.B. Civil Misc. Appeal No. 1307/2018

6. S.B. Civil Misc. Appeal No. 1308/2018

7. S.B. Civil Misc. Appeal No. 1309/2018

8. S.B. Civil Misc. Appeal No. 1310/2018

9. S.B. Civil Misc. Appeal No. 1311/2018

10. S.B. Civil Misc. Appeal No. 1312/2018

11. S.B. Civil Misc. Appeal No. 1313/2018

12. S.B. Civil Misc. Appeal No. 1314/2018

13. S.B. Civil Misc. Appeal No. 1315/2018

14. S.B. Civil Misc. Appeal No. 1319/2018

15. S.B. Civil Misc. Appeal No. 1322/2018

16. S.B. Civil Misc. Appeal No. 1326/2018

17. S.B. Civil Misc. Appeal No. 1327/2018

18. S.B. Civil Misc. Appeal No. 1328/2018

19. S.B. Civil Misc. Appeal No. 1329/2018

20. S.B. Civil Misc. Appeal No. 1330/2018

21. S.B. Civil Misc. Appeal No. 1331/2018

22. S.B. Civil Misc. Appeal No. 1332/2018

23. S.B. Civil Misc. Appeal No. 1333/2018

24. S.B. Civil Misc. Appeal No. 1334/2018

25. S.B. Civil Misc. Appeal No. 1335/2018

26. S.B. Civil Misc. Appeal No. 1336/2018

27. S.B. Civil Misc. Appeal No. 1337/2018

28. S.B. Civil Misc. Appeal No. 1338/2018

29. S.B. Civil Misc. Appeal No. 1339/2018

30. S.B. Civil Misc. Appeal No. 1340/2018

31. S.B. Civil Misc. Appeal No. 1341/2018

32. S.B. Civil Misc. Appeal No. 1342/2018

33. S.B. Civil Misc. Appeal No. 1343/2018

34. S.B. Civil Misc. Appeal No. 1344/2018

35. S.B. Civil Misc. Appeal No. 1345/2018

36. S.B. Civil Misc. Appeal No. 1346/2018

37. S.B. Civil Misc. Appeal No. 1347/2018

38. S.B. Civil Misc. Appeal No. 1348/2018

39. S.B. Civil Misc. Appeal No. 1349/2018

40. S.B. Civil Misc. Appeal No. 1350/2018

41. S.B. Civil Misc. Appeal No. 1351/2018

42. S.B. Civil Misc. Appeal No. 1354/2018

43. S.B. Civil Misc. Appeal No. 1355/2018

(2 of 4) [CMA-2160/2018]

44. S.B. Civil Misc. Appeal No. 1356/2018

45. S.B. Civil Misc. Appeal No. 1357/2018

46. S.B. Civil Misc. Appeal No. 1358/2018

47. S.B. Civil Misc. Appeal No. 1359/2018

48. S.B. Civil Misc. Appeal No. 1360/2018

49. S.B. Civil Misc. Appeal No. 1361/2018

50. S.B. Civil Misc. Appeal No. 1362/2018

51. S.B. Civil Misc. Appeal No. 1363/2018

52. S.B. Civil Misc. Appeal No. 1364/2018

53. S.B. Civil Misc. Appeal No. 1365/2018

54. S.B. Civil Misc. Appeal No. 1366/2018

55. S.B. Civil Misc. Appeal No. 1367/2018

56. S.B. Civil Misc. Appeal No. 1368/2018

57. S.B. Civil Misc. Appeal No. 1369/2018

58. S.B. Civil Misc. Appeal No. 1370/2018

59. S.B. Civil Misc. Appeal No. 1371/2018

60. S.B. Civil Misc. Appeal No. 1372/2018

61. S.B. Civil Misc. Appeal No. 1373/2018

62. S.B. Civil Misc. Appeal No. 1374/2018

63. S.B. Civil Misc. Appeal No. 1375/2018

64. S.B. Civil Misc. Appeal No. 1376/2018

65. S.B. Civil Misc. Appeal No. 1377/2018

66. S.B. Civil Misc. Appeal No. 1378/2018

67. S.B. Civil Misc. Appeal No. 1379/2018

68. S.B. Civil Misc. Appeal No. 1380/2018

69. S.B. Civil Misc. Appeal No. 1381/2018

70. S.B. Civil Misc. Appeal No. 1382/2018

71. S.B. Civil Misc. Appeal No. 1383/2018

72. S.B. Civil Misc. Appeal No. 1384/2018

73. S.B. Civil Misc. Appeal No. 1385/2018

74. S.B. Civil Misc. Appeal No. 1386/2018

75. S.B. Civil Misc. Appeal No. 1387/2018

76. S.B. Civil Misc. Appeal No. 1388/2018

77. S.B. Civil Misc. Appeal No. 1389/2018

78. S.B. Civil Misc. Appeal No. 1394/2018

79. S.B. Civil Misc. Appeal No. 1395/2018

80. S.B. Civil Misc. Appeal No. 1862/2018

81. S.B. Civil Misc. Appeal No. 1863/2018

82. S.B. Civil Misc. Appeal No. 1879/2018

83. S.B. Civil Misc. Appeal No. 1880/2018

84. S.B. Civil Misc. Appeal No. 1896/2018

85. S.B. Civil Misc. Appeal No. 1897/2018

86. S.B. Civil Misc. Appeal No. 1899/2018

87. S.B. Civil Misc. Appeal No. 1901/2018

88. S.B. Civil Misc. Appeal No. 1963/2018

89. S.B. Civil Misc. Appeal No. 1964/2018

90. S.B. Civil Misc. Appeal No. 1965/2018

91. S.B. Civil Misc. Appeal No. 1967/2018

92. S.B. Civil Misc. Appeal No. 1968/2018

93. S.B. Civil Misc. Appeal No. 1970/2018

94. S.B. Civil Misc. Appeal No. 1972/2018

95. S.B. Civil Misc. Appeal No. 1973/2018

96. S.B. Civil Misc. Appeal No. 1974/2018

97. S.B. Civil Misc. Appeal No. 2021/2018

98. S.B. Civil Misc. Appeal No. 2022/2018

(3 of 4) [CMA-2160/2018]

99. S.B. Civil Misc. Appeal No. 2024/2018

100. S.B. Civil Misc. Appeal No. 2025/2018

101. S.B. Civil Misc. Appeal No. 2027/2018

102. S.B. Civil Misc. Appeal No. 2158/2018

103. S.B. Civil Misc. Appeal No. 2159/2018

104. S.B. Civil Misc. Appeal No. 2161/2018

105. S.B. Civil Misc. Appeal No. 2162/2018

106. S.B. Civil Misc. Appeal No. 1720/2019

107. S.B. Civil Misc. Appeal No. 1721/2019

108. S.B. Civil Misc. Appeal No. 1722/2019

109. S.B. Civil Misc. Appeal No. 1723/2019

110. S.B. Civil Misc. Appeal No. 1724/2019

111. S.B. Civil Misc. Appeal No. 1725/2019

112. S.B. Civil Misc. Appeal No. 1741/2019

113. S.B. Civil Misc. Appeal No. 1742/2019

114. S.B. Civil Misc. Appeal No. 1743/2019

115. S.B. Civil Misc. Appeal No. 1744/2019

116. S.B. Civil Misc. Appeal No. 1745/2019

117. S.B. Civil Misc. Appeal No. 1746/2019

118. S.B. Civil Misc. Appeal No. 1747/2019

119. S.B. Civil Misc. Appeal No. 1763/2019

120. S.B. Civil Misc. Appeal No. 1764/2019

121. S.B. Civil Misc. Appeal No. 1765/2019

122. S.B. Civil Misc. Appeal No. 1774/2019

123. S.B. Civil Misc. Appeal No. 1775/2019

124. S.B. Civil Misc. Appeal No. 1807/2019

125. S.B. Civil Misc. Appeal No. 1808/2019

126. S.B. Civil Misc. Appeal No. 1810/2019

127. S.B. Civil Misc. Appeal No. 1812/2019

128. S.B. Civil Misc. Appeal No. 1813/2019

129. S.B. Civil Misc. Appeal No. 1809/2019

130. S.B. Civil Misc. Appeal No. 1811/2019

For Appellant(s) : Mr. Rajesh Joshi, Sr. Adv.

Mr. Devesh A. Purohit Mr. Sunil Purohit Mr. Prateek Rohiwal Ms. Kamini Joshi For Respondent(s) : Mr. R. K. Pareek Ms. Priya Pareek Mr. Ram Dev Potalia

HON'BLE MR. JUSTICE MADAN GOPAL VYAS Order

07/07/2022

Arguments heard and concluded.

Judgment reserved.

                                                 (MADAN GOPAL VYAS),J




                                                        (4 of 4)                                 [CMA-2160/2018]


                                   100-228 neha/-









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