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Krishan Kumar vs The State Of Rajasthan
2022 Latest Caselaw 8880 Raj

Citation : 2022 Latest Caselaw 8880 Raj
Judgement Date : 6 July, 2022

Rajasthan High Court - Jodhpur
Krishan Kumar vs The State Of Rajasthan on 6 July, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9109/2022

Krishan Kumar

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Pradeep Singh For Respondent(s) : Mr. S.K. Shrimali for Mr. B.S. Sandhu

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/07/2022

Mr. S.K. Shrimali for Mr. B.S. Sandhu appearing on behalf of

respondent as Caveator seeks some time to file reply to the writ

petition. Time sought for is granted.

List the matter on 14.07.2022.

(VIJAY BISHNOI),J 110-mohit/-

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