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Praveen Kumar vs Pooja Kumari @ Amita Kumari
2022 Latest Caselaw 8785 Raj

Citation : 2022 Latest Caselaw 8785 Raj
Judgement Date : 5 July, 2022

Rajasthan High Court - Jodhpur
Praveen Kumar vs Pooja Kumari @ Amita Kumari on 5 July, 2022
Bench: Sandeep Mehta, Kuldeep Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 477/2022

Praveen Kumar

----Appellant Versus Pooja Kumari @ Amita Kumari

----Respondent

For Appellant(s) : Mr. Mahendra Thanvi For Respondent(s) : -

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE KULDEEP MATHUR

Order

05/07/2022

An interlocutory application (No.01/2022) has been filed by

the appellant's counsel with a prayer that the present appeal filed

against the judgment and decree dated 16.03.2022, may be

treated under Sections 13 and 25 of the Hindu Marriage Act.

For the reasons stated in the application, the same is

allowed. Counsel for the appellant is directed to file an amended

cause title.

(KULDEEP MATHUR),J (SANDEEP MEHTA),J

1-Devesh/ Ravi Kh/-

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