Kamal Drives And Automation ... vs Commander Work Engineer, ...
2022 Latest Caselaw 5207 Raj/2

Citation : 2022 Latest Caselaw 5207 Raj/2
Judgement Date : 27 July, 2022

Rajasthan High Court

Kamal Drives And Automation ... vs Commander Work Engineer, ... on 27 July, 2022

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 161/2021

                                   Kamal Drives And Automation Services
                                                                                                     ----Petitioner
                                                                      Versus
                                   Commander Work Engineer
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Rahul Joshi For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/07/2022

Issue notice to the respondent/s. Rule is made returnable by

24.08.2022.

List this matter on 24.08.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /18

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