Amrit Lal Meena vs State Of Raj And Ors
2022 Latest Caselaw 5106 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                D.B. Civil Writ Petition No. 10764/2018

                                   Amrit Lal Meena
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Raj And Ors
                                                                                                     ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. S.S. Raghav, AAG

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

25/07/2022

No one has put in appearance on behalf of the petitioner.

The present matter comes up on an application filed by the

applicant for taking document on record.

Accordingly, the application is allowed.

The document annexed with the application is taken on

record.

List the main petition after two weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /24

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