M/S S.L. Enterprises vs State Of Rajasthan
2022 Latest Caselaw 4904 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Writ Petition No. 7005/2021

                                   M/s S.l. Enterprises
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Jaivardhan Singh Shekhawat

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

18/07/2022

No one has put in appearance on behalf of the petitioner.

List this matter after two weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /52

Powered by TCPDF (www.tcpdf.org)