M/S Arpan Seva Sansthan, A Society ... vs Rajasthan Agricultural ...
2022 Latest Caselaw 4585 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Arbitration Application No. 4/2022

                                   M/s Arpan Seva Sansthan, A Society Registered Under The
                                   Societies Registration Act
                                                                                                     ----Petitioner
                                                                      Versus
                                   Rajasthan Agricultural Cmpetitiveness                   Project   Management
                                   Implementation Society,
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Gaurav Sharma for Mr. Swadeep Singh Hora For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/07/2022

List this matter on 13.07.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /21

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