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Brij Bihari Sharma S/O Shri Lakhan ... vs State Of Rajasthan
2022 Latest Caselaw 7856 Raj/2

Citation : 2022 Latest Caselaw 7856 Raj/2
Judgement Date : 15 December, 2022

Rajasthan High Court
Brij Bihari Sharma S/O Shri Lakhan ... vs State Of Rajasthan on 15 December, 2022
Bench: Sudesh Bansal
                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 18725/2022

                                   Brij Bihari Sharma S/o Shri Lakhan Lal Sharma
                                                                                                      ----Petitioner
                                                                      Versus
                                   State Of Rajasthan & Ors.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. G S Gouttam For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

15/12/2022

Counsel for petitioner has challenged the suspension order

dated 06.02.2020 and reliance has been placed on the judgment

of Ajay Kumar Choudhary vs. Union of India [(2015) 7 SCC

2019].

Heard.

Issue notice to respondents, returnable by 15.02.2023.

In addition, a copy of writ petition may be served in the

Office of Mr. Rupin Kala, GC.

List on 15.02.2023.

(SUDESH BANSAL),J

SAURABH/71

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