Tulsi Ram vs State Of Rajasthan
2022 Latest Caselaw 15051 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 1294/2022

Tulsi Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kaluram Bhati For Respondent(s) : Mr. BR Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

21/12/2022

Learned Public Prosecutor prays for and is granted some time

to file reply to the application for suspension of sentence.

List on 13.01.2023.

(MANOJ KUMAR GARG),J (VIJAY BISHNOI),J

Surabhii/53-

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