Anop Ram vs State Of Rajasthan
2022 Latest Caselaw 14484 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 1126/2022

Anop Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. SP Sharma For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/12/2022

Issue notice, returnable within six weeks and be given 'dasti'

to learned counsel for the petitioner.

(VIJAY BISHNOI),J Surabhii/281-

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