Bharat Singh Shekhawat vs State Of Rajasthan
2022 Latest Caselaw 5969 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 714/2021

Bharat Singh Shekhawat

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Kuldeep Mathur, Senior Advocate assisted by Mr. Ankur Mathur For Respondent(s) : Mr. Sandeep Shah, AAG assisted by Mr. Abhimanyu Singh Rathore

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

22/04/2022

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(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J

62-AjaySingh/-

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