Rastriya Meena Mahasabha vs The State Of Rajasthan
2022 Latest Caselaw 5469 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12720/2021

Rastriya Meena Mahasabha

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Satya Narayan For Respondent(s) : Mr. Himanshu Shrimali

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/04/2022

Copy of the reply to the writ petition filed on behalf of the

respondent No.3 be supplied to the learned counsel for the

petitioner during the course of the day.

List on 26.04.2022.

(VIJAY BISHNOI),J

179-AjaySingh/-

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