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Satya Narayan Gupta S/O Late ... vs Anu Gupta D/O Late Shri Shyam Lal ...
2022 Latest Caselaw 3438 Raj/2

Citation : 2022 Latest Caselaw 3438 Raj/2
Judgement Date : 29 April, 2022

Rajasthan High Court
Satya Narayan Gupta S/O Late ... vs Anu Gupta D/O Late Shri Shyam Lal ... on 29 April, 2022
Bench: Pankaj Bhandari, Anoop Kumar Dhand
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           D.B. Civil Misc Leave To Application No. 2/2018

                                   Satya Narayan Gupta S/o Late Shrigajanand Gupta, Aged About
                                   55 Years, By Cast Mahajan, R/o E-9/569, Chitrakoot, Vaishali
                                   Nagar, Jaipur (Raj.) Working In Bsnl O/o The Pgmtd Jaipur.
                                                                                                      ----Petitioner
                                                                      Versus
                                   1.       Anu Gupta D/o Late Shri Shyam Lal Gupta, Aged About
                                            50 Years, R/o 25, Rameshwaram Colony Near Sanganer
                                            Airport, Tonk Road, Jaipur.
                                   2.       Ld. Advocate General, Rajasthan High Court At Ag Office
                                            Rajasthan High Court Jaipur Bench Jaipur.
                                   3.       Principal General Manager, Bsnl Telecom District, M.i.
                                            Road, Jaipur, Rajasthan.
                                                                                                   ----Respondents

Petitioner Self : Mr. Satya Narayan Gupta petitioner present in person For Respondent(s) : Mr. Umesh Vyas

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

29/04/2022

Office is directed to register the present Civil Misc Leave To

Application as D.B. Civil Misc. Application in accordance with Rule

7 of the Rajasthan Vexatious Litigation (Prevention) Rules, 2017.

The present D.B. Civil Misc Leave To Application stands

disposed.

Office to proceed further.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /19

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