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Khemchand Kayastha Son Of Shri ... vs Ramjilal Gupta Son Of Shri Damodar ...
2022 Latest Caselaw 3270 Raj/2

Citation : 2022 Latest Caselaw 3270 Raj/2
Judgement Date : 22 April, 2022

Rajasthan High Court
Khemchand Kayastha Son Of Shri ... vs Ramjilal Gupta Son Of Shri Damodar ... on 22 April, 2022
Bench: Mahendar Kumar Goyal
                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 2625/2022

                                   Khemchand Kayastha Son Of Shri Nanagram Kayath
                                                                                                      ----Petitioner
                                                                       Versus
                                   Ramjilal Gupta & Ors.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Manoj Kumar Bhardwaj For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

22/04/2022

Learned counsel for the petitioner confines his challenge to

the order dated 16.03.2021 qua only contention that the matter

was heard by three members as is evident from the order-sheet

dated 01.03.2021; but, the judgment was pronounced by two

members only which is impermissible in law. He prays for and is

granted a week's time to cite the law in support of his contention.

List the matter on 05.05.2022 as prayed.

(MAHENDAR KUMAR GOYAL),J

Sudha/53

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