Surender vs State Of Haryana
2024 Latest Caselaw 1640 P&H

Citation : 2024 Latest Caselaw 1640 P&H
Judgement Date : 24 January, 2024

Punjab-Haryana High Court

Surender vs State Of Haryana on 24 January, 2024

Author: Sandeep Moudgil

Bench: Sandeep Moudgil

                                                             Neutral Citation No:=2024:PHHC:009177




109                                                  2024:PHHC:009177

             IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH

                                            CRM-M-3931-2024
                                            DECIDED ON:24.01.2024


SURENDER                                                     .....PETITIONER

                                       VERSUS

STATE OF HARYANA                                             .....RESPONDENT

CORAM: HON'BLE MR. JUSTICE SANDEEP MOUDGIL

Present:     Mr. Aditya Sanghi, Advocate for the petitioner.

        *****
SANDEEP MOUDGIL, J (ORAL)

The jurisdiction of this Court has been invoked under Section 438 Cr.P.C., seeking anticipatory bail to the petitioner in FIR No.452 dated 29.11.2023, under Sections 406, 420 of IPC, registered at Police Station Sadar Narnaul, District Mahendergarh, Haryana.

Learned counsel for the petitioner prays for withdrawal of the present petition, as the petitioner stands arrested on 22.01.2024.

Prayer is accepted.

Dismissed as withdrawn.

Though the counsel for the petitioner asserts by relying upon a judgment passed in Arnesh Kumar vs. State of Bihar, (2014) 8 Scc 273 that even if an accused is arrested before anticipatory bail that would not take away his right to seek interim bail and therefore, seeks liberty to move an appropriate application. The cause of action would be fresh one and always available with the petitioner in accordance with law and, therefore no specific order is required on that.


                                                 (SANDEEP MOUDGIL)
24.01.2024                                             JUDGE
Meenu




Whether speaking/reasoned          Yes/No
Whether reportable                 Yes/No

Neutral Citation No:=2024:PHHC:009177

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