D.C. Garg vs Central Information Commission And ...
2024 Latest Caselaw 14728 P&H

Punjab-Haryana High Court

D.C. Garg vs Central Information Commission And ... on 14 August, 2024

Author: Mahabir Singh Sindhu

Bench: Mahabir Singh Sindhu

                                   Neutral Citation No:=2024:PHHC:105520




CWP No. 13536 of 2019               1

               IN THE HIGH COURT OF PUNJAB & HARYANA
                          AT CHANDIGARH
217
                                                CWP No. 13536 of 2019 (O&M)
                                                Date of Decision: 14.08.2024

D.C.Garg                                                            .....Petitioner

                                           Versus

Central Information Commission and others                       .....Respondents

CORAM: HON'BLE MR. JUSTICE MAHABIR SINGH SINDHU

Present:       Mr. Gautam Pathania, Advocate for the petitioner.

               Mr. Varun Issar, Senior Standing Counsel for respondent No. 2.

                                    ****

MAHABIR SINGH SINDHU, J.

Present civil writ petition has been filed under Article 226 of the Constitution, inter alia, for issuance of a writ in the nature of certiorari for quashing the impugned order dated 18.12.2018 (P-6) passed by Central Information Commission, Munirka, New Delhi-respondent No. 1, whereby second appeal under the Right to Information Act, 2005 preferred by D.C.Garg (petitioner) was dismissed.

2. Learned counsel for petitioner fairly submits that present controversy is squarely covered with the Division Bench Judgment dated 25.01.2023 passed in LPA-145-2020, titled as XXX versus State Information Commissioner, Haryana and others; hence the same be disposed off as not pressed.

3. Ordered accordingly.

4. Needless to say that above observations may not be construed as an expression of opinion on the merits of the case.

Pending application(s), if any, shall also stand disposed off.

14.08.2024                                  (MAHABIR SINGH SINDHU)
Rajeev (rvs)                                       JUDGE

               Whether speaking/reasoned                Yes
               Whether reportable                       No
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