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Saleena Singh vs State Of Punjab And Anr
2023 Latest Caselaw 16720 P&H

Citation : 2023 Latest Caselaw 16720 P&H
Judgement Date : 25 September, 2023

Punjab-Haryana High Court
Saleena Singh vs State Of Punjab And Anr on 25 September, 2023
                                                     Neutral Citation No:=2023:PHHC:126541




                                                            2023:PHHC:126541


        IN THE HIGH COURT OF PUNJAB & HARYANA
                    AT CHANDIGARH

                                                  CRM-M-18049-2017
                                                Reserved on 15.09.2023
                                             Pronounced on: 25.09.2023

Saleena Singh                                                    .....Petitioner

                                  Versus

State of Punjab and another                                   .....Respondents

CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Argued by : Mr. Sanjeev Sharma, Sr. Advocate with
            Ms. Shubhreet Kaur, Advocate and
            Mr. Vikram Vir Sharda, Advocate
            for the petitioner.

             Mr. Pankaj Khullar, AAG, Punjab.

             Mr. Sartaj Singh Gill, Advocate and
             Dr. Amarpreet Sandhu, Advocate
             for the private respondent-complainant.

                                   ****

MANJARI NEHRU KAUL, J.

For orders, see judgment of even date passed in CRM-M-

43470-2017 titled as 'Rajinder Singh and others Vs. Sant Parkash

Singh Sandhu'.




25.09.2023                                 (MANJARI NEHRU KAUL)
Vinay                                             JUDGE

             Whether speaking/reasoned        :      Yes/No
             Whether reportable               :      Yes/No




Neutral Citation No:=2023:PHHC:126541

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