Yadwinder Singh And Others vs Superintending Canal Officer And ...
2023 Latest Caselaw 15200 P&H

                        118                     Neutral Citation No. 2023:PHHC:116397
                               IN THE HIGH COURT OF PUNJAB AND HARYANA
                                             AT CHANDIGARH

                                                          CWP-17243-2023
                                                          Date of Decision: September 05, 2023

                        Yadwinder Singh and others                               ......Petitioners
                                         Versus
                        Superintending Canal Officer, Patiala and others
                                                                                 ......Respondents

                        CORAM: HON'BLE MR.JUSTICE RAJESH BHARDWAJ

                        Present:     Mr.K.B.S.Sandhu, Advocate for
                                     Mr.Gaurav Singla, Advocate
                                     for the petitioners.
                                            ........

RAJESH BHARDWAJ, J.(ORAL)

Petitioners have approached this Court praying for issuance of a

writ in the nature of certiorari for quashing the impugned order dated

02.06.2023, Annexure P-4, passed by respondent No.1, order dated

21.03.2023, Annexure P-2, passed by respondent No.2 as well as order dated

26.10.2022, Annexure P-1, passed by respondent No.3 respectively, being

illegal as well as contrary to law.

Counsel for the petitioners prays for withdrawal of this petition

with liberty to file afresh with better particulars.

Allowed as prayed for.

Petition is dismissed as withdrawn with liberty aforesaid.

                        September 05, 2023                              ( RAJESH BHARDWAJ )
                        meenuss                                                JUDGE

                        1.     Whether speaking/reasoned ?              Yes/No
                        2.     Whether reportable ?                     Yes/No

MEENU
2023.09.06 13:29
I attest to the accuracy and
integrity of this
order/judgment