Sheel Chand vs State Of Haryana And Others
2023 Latest Caselaw 17954 P&H

                                                   Neutral Citation No:=2023:PHHC:133016




                                          2023:PHHC:133016

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

(227)                                   CWP No. 2655 of 2019
                                        Date of Decision : 12.10.2023

Sheel Chand
                                                                  ...Petitioner

                                 Versus

State of Haryana and others
                                                              ...Respondents


CORAM:      HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI

Present:    Mr. S.K. Verma, Advocate for the petitioner.

            Mr. Harish Rathee, Sr. Deputy Advocate General, Haryana.

            Ms. Swati Dayalan, Advocate for respondent No. 3.

            ***

Harsimran Singh Sethi J. (Oral)

Learned counsel for the parties concede the factum that the

issue raised in the present petition is covered by the judgment of the

Hon'ble Supreme Court of India in Civil Appeal No. 2471 of 2023 titled

as The Director (Admn. And HR) KPTCL & Others Vs. C.P.

Mundinamani and others, decided on 11.04.2023 and the present

petition be also disposed of in the same terms and conditions.

Ordered accordingly.

October 12, 2023                        (HARSIMRAN SINGH SETHI)
kanchan                                          JUDGE

Whether speaking/reasoned : Yes/No

Whether reportable : Yes/No

Neutral Citation No:=2023:PHHC:133016

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