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Mithlesh vs State Of Haryana And Others
2023 Latest Caselaw 19808 P&H

Citation : 2023 Latest Caselaw 19808 P&H
Judgement Date : 15 November, 2023

Punjab-Haryana High Court
Mithlesh vs State Of Haryana And Others on 15 November, 2023
                                                        Neutral Citation No:=2023:PHHC:144686




                                                               2023:PHHC:144686
           IN THE PUNJAB AND HARYANA HIGH COURT AT
                          CHANDIGARH

110                                                            CWP-24321-2023
                                                     Date of Decision: 15.11.2023

MITHLESH
                                                                          ... Petitioner
                                     VERSUS

STATE OF HARYANA AND OTHERS
                                                                      ... Respondents
CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ.
                       ****
Present:      Mr. Ajay Kumar Dahiya, Advocate
              for the petitioner.
                                   ****
VINOD S. BHARDWAJ, J. (ORAL)

Prayer in the present petition is for directing the respondents No.1 to 5 to register an FIR on account of wrongful and illegal abduction of Sunil @ Sahab Singh (deceased) - husband of the petitioner and murdering him by the Uttar Pradesh Police under the garb of fake encounter.

Ex-facie the prayer made in the present petition falls within the domain of Criminal Misc. Petition (CRM-M). Upon being confronted with the judgment of the Hon'ble Supreme Court passed in Criminal Appeal No.3233 of 2023 arising out of SLP (Crl.) No.8027 of 2023 titled as 'Ambalal Parihar Vs. State of Rajasthan and others' decided on 16.10.2023, learned counsel for the petitioner seeks permission to withdraw the present petition with liberty to an appropriate petition before this Court on the same cause of action.

Disposed as withdrawn with the liberty as aforesaid.





                                                        (VINOD S. BHARDWAJ)
NOVEMBER 15, 2023                                              JUDGE
rajender


              Whether speaking/reasoned         : Yes/No
              Whether reportable                : Yes/No



                                                        Neutral Citation No:=2023:PHHC:144686

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